Vipin Bihari Mishra vs State Of U.P. And 9 Others
2018 Latest Caselaw 3430 ALL

Citation : 2018 Latest Caselaw 3430 ALL
Judgement Date : 30 October, 2018

Allahabad High Court

Vipin Bihari Mishra vs State Of U.P. And 9 Others on 30 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 21360 of 2018
 

 
Petitioner :- Vipin Bihari Mishra
 
Respondent :- State Of U.P. And 9 Others
 
Counsel for Petitioner :- Bhriguram Ji,Hariom Singh
 
Counsel for Respondent :- C.S.C.,R.B.Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 13.11.2018.

Order Date :- 30.10.2018

Mukesh

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