Pooran Singh vs State Of U.P. And 4 Others
2018 Latest Caselaw 3429 ALL

Citation : 2018 Latest Caselaw 3429 ALL
Judgement Date : 30 October, 2018

Allahabad High Court

Pooran Singh vs State Of U.P. And 4 Others on 30 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 7808 of 2018
 

 
Petitioner :- Pooran Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Atul Sharma,Ajay Kumar Sharma
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Put up day after tomorrow in the additional cause list.

Order Date :- 30.10.2018

Mukesh

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