Ram Achal And Others vs Collecter, Varanasi And Another
2018 Latest Caselaw 3425 ALL

Citation : 2018 Latest Caselaw 3425 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Ram Achal And Others vs Collecter, Varanasi And Another on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 287 of 2010
 

 
Appellant :- Ram Achal And Others
 
Respondent :- Collecter, Varanasi And Another
 
Counsel for Appellant :- A.K. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for respondents, when the matter is taken up.

Defect removed. Let appeal be registered with regular number.

Admit.

Issue notice to respondents by speed / registered post returnable in the month of January, 2019. Steps be taken immediately.

Order Date :- 29.10.2018

Mukesh

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