Rajendra Gupta vs Chandrawati Devi @ Indrawati And ...
2018 Latest Caselaw 3424 ALL

Citation : 2018 Latest Caselaw 3424 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Rajendra Gupta vs Chandrawati Devi @ Indrawati And ... on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 72 of 2013
 

 
Appellant :- Rajendra Gupta
 
Respondent :- Chandrawati Devi @ Indrawati And Another
 
Counsel for Appellant :- Sachchida Nand Srivastava
 
Counsel for Respondent :- R.K. Chitragupt,A.P.Paul,B.B.Paul
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List in the month of January, 2019.

Order Date :- 29.10.2018

Mukesh

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