Smt.Rani Devi vs Murari Lal
2018 Latest Caselaw 3423 ALL

Citation : 2018 Latest Caselaw 3423 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Smt.Rani Devi vs Murari Lal on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 102 of 2000
 
Appellant :- Smt.Rani Devi
 
Respondent :- Murari Lal
 
Counsel for Appellant :- U.C.Mishra,Bharat Bhushan Dubey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 12.11.2018.

Order Date :- 29.10.2018/Mukesh

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