Arvind Kumar Tiwari vs Smt. Sapana
2018 Latest Caselaw 3422 ALL

Citation : 2018 Latest Caselaw 3422 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Arvind Kumar Tiwari vs Smt. Sapana on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 389 of 2012
 

 
Appellant :- Arvind Kumar Tiwari
 
Respondent :- Smt. Sapana
 
Counsel for Appellant :- Neeraj Tiwari,Navin Kumar Sharma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Call for record of Court below.

List in the month of January, 2019.

Order Date :- 29.10.2018

Mukesh

Download the LatestLaws.com Mobile App