Alkshendra Pratap Singh vs Jagdish Prasad And 3 Others
2018 Latest Caselaw 3421 ALL

Citation : 2018 Latest Caselaw 3421 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Alkshendra Pratap Singh vs Jagdish Prasad And 3 Others on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 54 of 2015
 

 
Appellant :- Alkshendra Pratap Singh
 
Respondent :- Jagdish Prasad And 3 Others
 
Counsel for Appellant :- H.P. Dube
 
Counsel for Respondent :- Jitendra Sarin
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri H.P. Dube, learned counsel for appellant has sought adjournment on the ground of illness.

List in the month of January, 2019.

Order Date :- 29.10.2018

Mukesh

Download the LatestLaws.com Mobile App