Jagdish vs Addl. District Judge/Spl. Judge ...
2018 Latest Caselaw 3420 ALL

Citation : 2018 Latest Caselaw 3420 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Jagdish vs Addl. District Judge/Spl. Judge ... on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 127 of 1998
 
Appellant :- Jagdish
 
Respondent :- Addl. District Judge/Spl. Judge (E.C.Act) & Another
 
Counsel for Appellant :- G.C.Saxena
 
Counsel for Respondent :- S.K. Purwar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared to press this appeal.

2. Appeal is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 29.10.2018/Mukesh

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