Ram Nath Gupta vs Shivaji Maharaj & Mahaveerji ...
2018 Latest Caselaw 3419 ALL

Citation : 2018 Latest Caselaw 3419 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Ram Nath Gupta vs Shivaji Maharaj & Mahaveerji ... on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 89 of 2011
 

 
Appellant :- Ram Nath Gupta
 
Respondent :- Shivaji Maharaj & Mahaveerji Maharaj Virajman Mandir & Ors.
 
Counsel for Appellant :- Arvind Srivastava
 
Counsel for Respondent :- Praveen Kumar,B.P.Singh,Pradeep Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for appellant. Sri Pradeep Kumar-Advocate has sent illness slip.

List this matter on 26th November, 2018.

Order Date :- 29.10.2018

Mukesh

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