Krishi Utpadan Mandi Samiti, vs Kanahaiya And 44 Othrers
2018 Latest Caselaw 3418 ALL

Citation : 2018 Latest Caselaw 3418 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Krishi Utpadan Mandi Samiti, vs Kanahaiya And 44 Othrers on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 659 of 2014
 

 
Appellant :- Krishi Utpadan Mandi Samiti,
 
Respondent :- Kanahaiya And 44 Othrers
 
Counsel for Appellant :- Satish Mandhyan,Mahesh Chandra Chaturvedi,Suresh C. Dwivedi
 
Counsel for Respondent :- Manish Goel
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter 3.12.2018 for final disposal along with paper-book.

Order Date :- 29.10.2018

Mukesh

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