State Of U.P. Thru' Executive ... vs Brahma Dev Tripathi And Another
2018 Latest Caselaw 3417 ALL

Citation : 2018 Latest Caselaw 3417 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

State Of U.P. Thru' Executive ... vs Brahma Dev Tripathi And Another on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 6109 of 2004
 

 
Petitioner :- State Of U.P. Thru' Executive Engineer And Another
 
Respondent :- Brahma Dev Tripathi And Another
 
Counsel for Petitioner :- S.C.
 
Counsel for Respondent :- S.C.,Anil Yadav,Shyam Narain,Sudhanshu Narain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Call for record of Court below.

List in the month of March, 2019.

Order Date :- 29.10.2018

Mukesh

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