Bharat Heavy Electricals Ltd. ... vs State Of U.P. Thru' Secy. & Others
2018 Latest Caselaw 3416 ALL

Citation : 2018 Latest Caselaw 3416 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Bharat Heavy Electricals Ltd. ... vs State Of U.P. Thru' Secy. & Others on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 38998 of 2004
 

 
Petitioner :- Bharat Heavy Electricals Ltd. Thru' Sr. Law Officer
 
Respondent :- State Of U.P. Thru' Secy. & Others
 
Counsel for Petitioner :- Sandeep Saxena,Kandarp Narayan Mishra
 
Counsel for Respondent :- C.S.C.,Ms Usha Kiran,Rajiv Sharma,Rakesh Kumar,Sachindra Upadhyay
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Sachindra Upadhyay, learned counsel for respondent has sought adjournment on the ground of illness.

Bharat Heavy Electricals Ltd. may appoint new Advocate on or before 19.11.2018.

List on 19.11.2018.

Order Date :- 29.10.2018

Mukesh

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