Daya Ram Sahu vs State Of U.P. & Others
2018 Latest Caselaw 3415 ALL

Citation : 2018 Latest Caselaw 3415 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Daya Ram Sahu vs State Of U.P. & Others on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 46097 of 2007
 

 
Petitioner :- Daya Ram Sahu
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Mahendra Prakash
 
Counsel for Respondent :- C.S.C.,O P Chubey,O.P. Chaudhary,S.K. Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Puneet Kumar Gupta-Advocate has sought adjournment on the ground of illness.

List on 19.11.2018.

Order Date :- 29.10.2018

Mukesh

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