Shiv Mangal Singh vs State Of U.P. & Others
2018 Latest Caselaw 3414 ALL

Citation : 2018 Latest Caselaw 3414 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Shiv Mangal Singh vs State Of U.P. & Others on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 50195 of 2009
 

 
Petitioner :- Shiv Mangal Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Manvendra N. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State to file its reply on or before 19.11.2018.

List on 26.11.2018.

Order Date :- 29.10.2018

Mukesh

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