Smt. Beeri Devi vs Additional Commissioner Meerut ...
2018 Latest Caselaw 3413 ALL

Citation : 2018 Latest Caselaw 3413 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Smt. Beeri Devi vs Additional Commissioner Meerut ... on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 56651 of 2012
 

 
Petitioner :- Smt. Beeri Devi
 
Respondent :- Additional Commissioner Meerut Division And Another
 
Counsel for Petitioner :- Amit Kumar Chaudhary,S.K.Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Amit Kumar Chaudhary, learned counsel for the petitioner has sought adjournment on the ground of illness.

List in the month of February, 2019.

Order Date :- 29.10.2018

Mukesh

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