Raj Vardhan Singh vs Anoop Vardhan Singh & Others
2018 Latest Caselaw 3412 ALL

Citation : 2018 Latest Caselaw 3412 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Raj Vardhan Singh vs Anoop Vardhan Singh & Others on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 62 of 2006
 

 
Appellant :- Raj Vardhan Singh
 
Respondent :- Anoop Vardhan Singh & Others
 
Counsel for Appellant :- Manish Kuamr Srivastava
 
Counsel for Respondent :- Krishna Agrawal,V.K.Birla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for respondent.

As a last chance to him, list on 12.11.2018.

Order Date :- 29.10.2018

Mukesh

Download the LatestLaws.com Mobile App