Smt. Awadh Rani vs State Of U.P. Thru Secy. And 2 ...
2018 Latest Caselaw 3411 ALL

Citation : 2018 Latest Caselaw 3411 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Smt. Awadh Rani vs State Of U.P. Thru Secy. And 2 ... on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 49495 of 2013
 

 
Petitioner :- Smt. Awadh Rani
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Shailesh Srivastava,Om Prakash Tripathi
 
Counsel for Respondent :- C.S.C.,Rakesh Kumar Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel has sent illness slip.

List in the month of February, 2019.

Order Date :- 29.10.2018

Mukesh

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