Vijendra Kumar Gupta vs State Of U.P. & Another
2018 Latest Caselaw 3410 ALL

Citation : 2018 Latest Caselaw 3410 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Vijendra Kumar Gupta vs State Of U.P. & Another on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 367 of 2017
 

 
Appellant :- Vijendra Kumar Gupta
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Vivek Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Pankaj Agarwal, learned counsel for the appellant has sought adjournment on the ground of illness.

List in the month of February, 2019.

Order Date :- 29.10.2018

Mukesh

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