Chandrik vs State Of U.P. And Others
2018 Latest Caselaw 3409 ALL

Citation : 2018 Latest Caselaw 3409 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Chandrik vs State Of U.P. And Others on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 275 of 2005
 

 
Appellant :- Chandrik
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Ram Niwas Singh,V.K.Chandel
 
Counsel for Respondent :- S C
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ram Niwas Singh, learned counsel for appellant has sent illness slip.

List on 12th Nomvember, 2018.

Order Date :- 29.10.2018

Mukesh

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