Mahendra Singh vs State Of U.P. &Others;
2018 Latest Caselaw 3408 ALL

Citation : 2018 Latest Caselaw 3408 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Mahendra Singh vs State Of U.P. &Others; on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 850 of 1993
 

 
Appellant :- Mahendra Singh
 
Respondent :- State Of U.P. &Others
 
Counsel for Appellant :- A.R. Dubey,Deo Raj,Vivek Kumar Singh
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to respondent, list on 13.11.2018.

Order Date :- 29.10.2018

Mukesh

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