Krishi Utpadan Mandi Samiti, ... vs Collector, Saharanpur & Others
2018 Latest Caselaw 3407 ALL

Citation : 2018 Latest Caselaw 3407 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Krishi Utpadan Mandi Samiti, ... vs Collector, Saharanpur & Others on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 832 of 2014
 

 
Appellant :- Krishi Utpadan Mandi Samiti, Saharanpur
 
Respondent :- Collector, Saharanpur & Others
 
Counsel for Appellant :- B.D. Mandhyan,Archit Mandhyan,Mahesh Chandra Chaturvedi,Satish Mandhyan,Suresh C. Dwivedi
 
Counsel for Respondent :- Abrar Ahmad Siddiqui,Mohd. Kalim
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 3.12.2018.

Order Date :- 29.10.2018

Mukesh

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