Kunwar Pal vs State Of U.P.Through ...
2018 Latest Caselaw 3406 ALL

Citation : 2018 Latest Caselaw 3406 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Kunwar Pal vs State Of U.P.Through ... on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 6 of 2014
 

 
Appellant :- Kunwar Pal
 
Respondent :- State Of U.P.Through Collector,Ghaziabad
 
Counsel for Appellant :- Siddharth Varma,Girijesh Kumar Gupta,Shiv Shankar Pd Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Call for record of Court below.

List in the month of March, 2019.

Order Date :- 29.10.2018

Mukesh

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