Radha Vallabh Nagariya And Others vs State Of U.P. And Others
2018 Latest Caselaw 3405 ALL

Citation : 2018 Latest Caselaw 3405 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Radha Vallabh Nagariya And Others vs State Of U.P. And Others on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 415 of 2014
 

 
Appellant :- Radha Vallabh Nagariya And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Paramatma Rai,A.B. Saran,Pankaj Agarwal
 
Counsel for Respondent :- S.C.,N.P. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Pankaj Agarwal, learned counsel for the appellant has sought adjournment on the ground of illness.

List on 3.12.2018.

Order Date :- 29.10.2018

Mukesh

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