Manoj Kumar Sahu vs Jawant Singh And Ors.
2018 Latest Caselaw 3403 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 36 of 2000
 
Appellant :- Manoj Kumar Sahu
 
Respondent :- Jawant Singh And Ors.
 
Counsel for Appellant :- P.K.Gupta
 
Counsel for Respondent :- Archana Singh,Om Prakash
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(In Re:- Delay Condonation Application )

1. This is an application seeking condonation of delay in filing appeal.

2. Cause shown is sufficient.

3. Delay in filing appeal is hereby condoned.

4. This application, accordingly, stands allowed.

Order Date :- 29.10.2018/Mukesh

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 36 of 2000

Appellant :- Manoj Kumar Sahu

Respondent :- Jawant Singh And Ors.

Counsel for Appellant :- P.K.Gupta

Counsel for Respondent :- Archana Singh,Om Prakash

Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.     None present for respondent when the matter is taken up.

2.    Delay in filing the present appeal having been condoned vide order of date passed on Delay Condonation Application, let appeal be registered with regular number.

3.   List before the Court taking up such matter. 

Order Date :- 29.10.2018/Mukesh