Babban Khan vs Zaheer Ahmad & Others
2018 Latest Caselaw 3402 ALL

Citation : 2018 Latest Caselaw 3402 ALL
Judgement Date : 29 October, 2018

Allahabad High Court

Babban Khan vs Zaheer Ahmad & Others on 29 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 594 of 2000
 

 
Appellant :- Babban Khan
 
Respondent :- Zaheer Ahmad & Others
 
Counsel for Appellant :- A.K.Tiwari,Sharve Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Sharve Singh, learned counsel for the appellant has sought adjournment on the ground of illness.

List in the next cause list.

Order Date :- 29.10.2018

Mukesh

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