Indrajeet Singh @ Pappu & Another vs State Of U.P.
2018 Latest Caselaw 3394 ALL

Citation : 2018 Latest Caselaw 3394 ALL
Judgement Date : 27 October, 2018

Allahabad High Court

Indrajeet Singh @ Pappu & Another vs State Of U.P. on 27 October, 2018

Bench: Ritu Raj Awasthi, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 
Case :- CRIMINAL APPEAL No. - 1574 of 2016
 
Appellant :- Indrajeet Singh @ Pappu & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajendra Prasa Mishra
 
Counsel for Respondent :- Govt. Advocate,K.N.Mishra,Ram Kumar Srivastava
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Rajesh Singh Chauhan,J.

Sri Rajendra Prasad Mishra, learned counsel for the appellants is reported to be out of station today, the case is adjourned.

List again.

Order Date :- 27.10.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Ritu Raj Awasthi,J.]

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