Ram Samujh Prajapati vs State Of U.P.
2018 Latest Caselaw 3390 ALL

Citation : 2018 Latest Caselaw 3390 ALL
Judgement Date : 27 October, 2018

Allahabad High Court

Ram Samujh Prajapati vs State Of U.P. on 27 October, 2018

Bench: Ritu Raj Awasthi, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 
Case :- CRIMINAL APPEAL No. - 1107 of 2018
 
Appellant :- Ram Samujh Prajapati
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Birendra Narain Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Rajesh Singh Chauhan,J.

Sri Birendra Narain Shukla, learned counsel for the appellant is reported to be ill, the case is adjourned for today.

List again.

Order Date :- 27.10.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Ritu Raj Awasthi,J.]

Download the LatestLaws.com Mobile App