Pankaj Singh vs State Of U.P.
2018 Latest Caselaw 3388 ALL

Citation : 2018 Latest Caselaw 3388 ALL
Judgement Date : 27 October, 2018

Allahabad High Court

Pankaj Singh vs State Of U.P. on 27 October, 2018

Bench: Ritu Raj Awasthi, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 
Case :- CRIMINAL APPEAL No. - 1732 of 2018
 
Appellant :- Pankaj Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anand Dubey
 
Counsel for Respondent :- Govt. Advocate,Sukh Deo Singh
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the appellant informs that other connected appeals i.e. Criminal Appeal Nos.1700 of 2018, 1699 of 2018, 1677 of 2018, 1690 of 2018, 1636 of 2018, 1609 of 2018, 1557 of 2018 and 1558 of 2018 have not been shown in the cause list.

List in the next week along with other connected appeals.

Order Date :- 27.10.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Ritu Raj Awasthi,J.]

Download the LatestLaws.com Mobile App