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Smt. Meenakshi vs Smt. Neha Gupta And 4 Ors
2018 Latest Caselaw 3366 ALL

Citation : 2018 Latest Caselaw 3366 ALL
Judgement Date : 26 October, 2018

Allahabad High Court
Smt. Meenakshi vs Smt. Neha Gupta And 4 Ors on 26 October, 2018
Bench: Amreshwar Pratap Sahi, Harsh Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 682 of 2018
 

 
Appellant :- Smt. Meenakshi
 
Respondent :- Smt. Neha Gupta And 4 Ors
 
Counsel for Appellant :- Yogendra Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Jai Krishna Tiwari,Pankaj Kumar Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Harsh Kumar,J.

Supplementary affidavit filed today is taken on record.

Learned counsel for the respondent Sri Tiwari has cited the Division Bench judgment in the case of Kumari Tasneen Fatima Vs. State of U.P.& Others in Special Appeal No. 95 of 2012 decided on 27th November, 2014.

Learned counsel for the appellant prays that he may be permitted to study the same and then assist the Court.

Put up this case on Monday i.e. 29.10.2018.

Order Date :- 26.10.2018

S.Chaurasia

 

 

 
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