Citation : 2018 Latest Caselaw 3351 ALL
Judgement Date : 25 October, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- CRIMINAL APPEAL No. - 4531 of 2016 Appellant :- Dharmendra @ D.K. Yadav Respondent :- State Of U.P. Counsel for Appellant :- Ram Chandra Yadav Counsel for Respondent :- G.A. Hon'ble Pritinker Diwaker,J.
Hon'ble Dr. Kaushal Jayendra Thaker,J.
Learned counsel for the appellant submits that he is ready with the case.
However, due to paucity of time, we are not in a position to hear this case today.
List on 30.10.2018.
Order Date :- 25.10.2018
Mukesh
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