Citation : 2018 Latest Caselaw 3345 ALL
Judgement Date : 25 October, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CRIMINAL REVISION No. - 612 of 2004 Revisionist :- Rajesh Chaddha Opposite Party :- State Of U.P. Counsel for Revisionist :- Santosh Srivastava Counsel for Opposite Party :- Govt.Advocate Hon'ble Rajesh Singh Chauhan,J.
Sri Santosh Srivastava, learned counsel for the revisionist is reported to be unwell, therefore, the case is adjourned for today.
List in the next cause list.
Order Date :- 25.10.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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