Ganesh vs Kallan And 3 Ors.
2018 Latest Caselaw 3341 ALL

Citation : 2018 Latest Caselaw 3341 ALL
Judgement Date : 25 October, 2018

Allahabad High Court

Ganesh vs Kallan And 3 Ors. on 25 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 201 of 2005
 
Revisionist :- Ganesh
 
Opposite Party :- Kallan And 3 Ors.
 
Counsel for Revisionist :- Rishad Murtaza
 
Counsel for Opposite Party :- Govt.Advocate,Abdul Rafey Siddiqui
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Rishad Murtaza, learned counsel for the revisionist and Sri Aniruddha Singh, learned Additional Government Advocate-I, however, Sri Abdul Rafey Siddiqui, learned counsel for the private respondent Nos.1, 2 & 3 has sent his illness slip.

This criminal revision is of the year 2005, therefore, it shall not be adjourned on the next date. The matter may be heard finally on the basis of the records and also on the basis of the submissions so advanced by the learned counsel for the revisionist.

List this revision in the week commencing 12.11.2018.

Order Date :- 25.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]