Jagannath Chaubey vs Zila Basic Shiksha Adhikari And ...
2018 Latest Caselaw 3334 ALL

Citation : 2018 Latest Caselaw 3334 ALL
Judgement Date : 25 October, 2018

Allahabad High Court

Jagannath Chaubey vs Zila Basic Shiksha Adhikari And ... on 25 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 7377 of 1992
 
Petitioner :- Jagannath Chaubey
 
Respondent :- Zila Basic Shiksha Adhikari And Others.
 
Counsel for Petitioner :- Vinod Kumar,A.K. Jauhri,Anil Kumar Mishra,Jai Prakash Misra,Shrish Tiwari
 
Counsel for Respondent :- C.S.C.,J.B.S.Rathaur
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 25.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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