Gopal Krishna Gupta vs State Of U.P.And Another
2018 Latest Caselaw 3330 ALL

Citation : 2018 Latest Caselaw 3330 ALL
Judgement Date : 25 October, 2018

Allahabad High Court

Gopal Krishna Gupta vs State Of U.P.And Another on 25 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 323 of 2005
 
Revisionist :- Gopal Krishna Gupta
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Revisionist :- Manish Bajpai,Ashok Bhatt,Virendra Bhatt
 
Counsel for Opposite Party :- Govt.Advocate,Ravi Dingar,Umajeet Gupta
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Manish Bajpai, learned counsel for the revisionist is reported to be out of station, therefore, the case is adjourned for today.

List in the next cause list.

Order Date :- 25.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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