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Jogendra Singh vs Resham Singh And 5 Others
2018 Latest Caselaw 3327 ALL

Citation : 2018 Latest Caselaw 3327 ALL
Judgement Date : 25 October, 2018

Allahabad High Court
Jogendra Singh vs Resham Singh And 5 Others on 25 October, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 72 of 2007
 
Revisionist :- Jogendra Singh
 
Opposite Party :- Resham Singh And 5 Others
 
Counsel for Revisionist :- Vivek Shrotria,A.M. Shukla
 
Counsel for Opposite Party :- Govt.Advocate,Arun Kumar Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the revisionist to press this revision.

List in the next cause list.

Order Date :- 25.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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