Rajesh Kumar vs State Of U.P. And 2 Others
2018 Latest Caselaw 3324 ALL

Citation : 2018 Latest Caselaw 3324 ALL
Judgement Date : 25 October, 2018

Allahabad High Court

Rajesh Kumar vs State Of U.P. And 2 Others on 25 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 28121 of 2018
 

 
Petitioner :- Rajesh Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Abhijeet Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Syed Ahmad Faizan under the authority of Sri Abhijeet Singh and Sri J.K. Upadhyay for the State.

Sri J.K. Upadhyay prays for and is granted a week's further time to file counter affidavit.

List this case on 2.11.2018.

Order Date :- 25.10.2018

Mukesh

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