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Tarun Kumar Now Major vs Dr. Pramod Kumar Chaturvedi Child ...
2018 Latest Caselaw 3322 ALL

Citation : 2018 Latest Caselaw 3322 ALL
Judgement Date : 25 October, 2018

Allahabad High Court
Tarun Kumar Now Major vs Dr. Pramod Kumar Chaturvedi Child ... on 25 October, 2018
Bench: Abhinava Upadhya, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 1 of 2018
 

 
Appellant :- Tarun Kumar Now Major
 
Respondent :- Dr. Pramod Kumar Chaturvedi Child Specialist And 2 Others
 
Counsel for Appellant :- Yogendra Singh Bohra
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

On the request made by Sri Yogendra Singh Bohra, learned counsel for the appellant, list this case after two weeks.

Order Date :- 25.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

 

 

 
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