Smt. Surabhi vs Nitesh Kumar Agrawal
2018 Latest Caselaw 3311 ALL

Citation : 2018 Latest Caselaw 3311 ALL
Judgement Date : 24 October, 2018

Allahabad High Court

Smt. Surabhi vs Nitesh Kumar Agrawal on 24 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 141 of 2017
 

 
Appellant :- Smt. Surabhi
 
Respondent :- Nitesh Kumar Agrawal
 
Counsel for Appellant :- C.V.S.Raghuvanshi
 
Counsel for Respondent :- Ankit Agarval
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Put up tomorrow.

Order Date :- 24.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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