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Vinay Kumar vs Arun Kumar
2018 Latest Caselaw 3310 ALL

Citation : 2018 Latest Caselaw 3310 ALL
Judgement Date : 24 October, 2018

Allahabad High Court
Vinay Kumar vs Arun Kumar on 24 October, 2018
Bench: Abhinava Upadhya, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2235 of 2017
 

 
Appellant :- Vinay Kumar
 
Respondent :- Arun Kumar
 
Counsel for Appellant :- Vishwanath Mishra,Brijesh Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

The appeal has been dismissed under Chapter 12 Rule 4.

Learned counsel for the appellant submits that he may be given two weeks' time to show the Provision under which such an order can be recalled.

List after two weeks.

Order Date :- 24.10.2018

Masarrat

                                               (Bachchoo Lal,J.)    (Abhinava Upadhya,J.)

 

 

 
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