Sudhir Kumar Mishra vs Smt. Kalpana Mishra
2018 Latest Caselaw 3307 ALL

Citation : 2018 Latest Caselaw 3307 ALL
Judgement Date : 24 October, 2018

Allahabad High Court

Sudhir Kumar Mishra vs Smt. Kalpana Mishra on 24 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 290 of 2010
 

 
Appellant :- Sudhir Kumar Mishra
 
Respondent :- Smt. Kalpana Mishra
 
Counsel for Appellant :- Anand Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

On the request made by the learned counsel for the appellant, list after one week to enable him to seek instruction with regard to current status of the parties.

Order Date :- 24.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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