Mahendra Singh vs Syed Mohd. Shafi & Others
2018 Latest Caselaw 3306 ALL

Citation : 2018 Latest Caselaw 3306 ALL
Judgement Date : 24 October, 2018

Allahabad High Court

Mahendra Singh vs Syed Mohd. Shafi & Others on 24 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 769 of 2002
 

 
Appellant :- Mahendra Singh
 
Respondent :- Syed Mohd. Shafi & Others
 
Counsel for Appellant :- Shashi Nandan,S.P.Singh
 
Counsel for Respondent :- A.K.Misra,Arun Kumar Shukla,P.K.Bisaria,Saral Srivastava,V.B.Misra,Ved Byas Mishra
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

The earlier counsel appearing for the respondent no. 3 has been elevated to the Bench and now Sri Ajay Singh is the counsel for United Insurance Company, Muzaffar Nagar.

List in the next cause list showing the name of Sri Ajay Singh as counsel for the respondent no. 3 and learned counsel for the appellant is directed to supply the copy of the appeal to Sri Ajay Singh.

Order Date :- 24.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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