Smt. Sudha Devi vs Santosh Kumar Agrahari And 3 ...
2018 Latest Caselaw 3305 ALL

Citation : 2018 Latest Caselaw 3305 ALL
Judgement Date : 24 October, 2018

Allahabad High Court

Smt. Sudha Devi vs Santosh Kumar Agrahari And 3 ... on 24 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 287 of 2017
 

 
Appellant :- Smt. Sudha Devi
 
Respondent :- Santosh Kumar Agrahari And 3 Others
 
Counsel for Appellant :- Hari Mohan Srivastava,Neeraj Srivastava
 
Counsel for Respondent :- Shri Prakash Dwivedi
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed today, is taken on record.

Learned counsel for the appellant prays for and is granted two weeks' time to file rejoinder affidavit.

List after two weeks. Interim order, if any, in operaion shall remain continue till the next date of listing.

Order Date :- 24.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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