Chinta Devi And 3 Ors. vs Indal Yadav And 4 Ors.
2018 Latest Caselaw 3304 ALL

Citation : 2018 Latest Caselaw 3304 ALL
Judgement Date : 24 October, 2018

Allahabad High Court

Chinta Devi And 3 Ors. vs Indal Yadav And 4 Ors. on 24 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1119 of 2014
 

 
Appellant :- Chinta Devi And 3 Ors.
 
Respondent :- Indal Yadav And 4 Ors.
 
Counsel for Appellant :- Dr. S.B. Singh
 
Counsel for Respondent :- Indrasen Singh Tomar
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

On the request of Sri Indrasen Singh Tomar, learned counsel for the respondents, list this case on 12.11.2018.

Order Date :- 24.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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