Aisha Begum @ Shahnaz vs Abdul Sattar
2018 Latest Caselaw 3302 ALL

Citation : 2018 Latest Caselaw 3302 ALL
Judgement Date : 24 October, 2018

Allahabad High Court

Aisha Begum @ Shahnaz vs Abdul Sattar on 24 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 429 of 2017
 

 
Appellant :- Aisha Begum @ Shahnaz
 
Respondent :- Abdul Sattar
 
Counsel for Appellant :- Surendra Nath Tripathi
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Steps have been taken. Office to proceed.

Order Date :- 24.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

Download the LatestLaws.com Mobile App