Akhtar @ Bhoora vs State Of U.P.
2018 Latest Caselaw 3301 ALL

Citation : 2018 Latest Caselaw 3301 ALL
Judgement Date : 24 October, 2018

Allahabad High Court

Akhtar @ Bhoora vs State Of U.P. on 24 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 6875 of 2011
 

 
Appellant :- Akhtar @ Bhoora
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.C. Srivastava,Bharat Singh,Ikram Ahmad,Ravi Shanker Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

Due to paucity of time, the matter could not be taken up.

List on 1st November, 2018.

Order Date :- 24.10.2018

Mukesh

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