Rajveer @ Guddu Kisan vs State Of U.P.
2018 Latest Caselaw 3300 ALL

Citation : 2018 Latest Caselaw 3300 ALL
Judgement Date : 24 October, 2018

Allahabad High Court

Rajveer @ Guddu Kisan vs State Of U.P. on 24 October, 2018

Bench: Pritinker Diwaker, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CRIMINAL APPEAL No. - 4652 of 2012
 

 
Appellant :- Rajveer @ Guddu Kisan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Govind Saran Hajela
 
Counsel for Respondent :- Govt. Advocate,Pawan Kumar Dubey
 

 
Hon'ble Pritinker Diwaker,J.

Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for the appellant when the case is called again.

List in the month of January, 2019.

Order Date :- 24.10.2018

Mukesh

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