Citation : 2018 Latest Caselaw 3295 ALL
Judgement Date : 24 October, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- CRIMINAL APPEAL No. - 1546 of 1984 Appellant :- Pashu Ram & Others Respondent :- State Of U.P. Counsel for Appellant :- Y.K. Shukla Counsel for Respondent :- A.G.A. Hon'ble Pritinker Diwaker,J.
Hon'ble Dr. Kaushal Jayendra Thaker,J.
Due to paucity of time, the matter could not be taken up.
List on 31st October, 2018.
Order Date :- 24.10.2018
Mukesh
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