Dhiraj Kumar vs Divya
2018 Latest Caselaw 3294 ALL

Citation : 2018 Latest Caselaw 3294 ALL
Judgement Date : 24 October, 2018

Allahabad High Court

Dhiraj Kumar vs Divya on 24 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 171 of 2018
 

 
Appellant :- Dhiraj Kumar
 
Respondent :- Divya
 
Counsel for Appellant :- Dinesh Tiwari,H. N. Singh
 
Counsel for Respondent :- Vinay Kumar Pathak
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

List after one week.

Order Date :- 24.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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