Citation : 2018 Latest Caselaw 3291 ALL
Judgement Date : 24 October, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. BENCH No. - 25268 of 2018 Petitioner :- Gomti Singh And Ors. Respondent :- State Of U.P.Thru Prin.Secy.Dept.Of Cooperation And Ors. Counsel for Petitioner :- Birendra Pratap Singh Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,O.P.Tewari Hon'ble Shabihul Hasnain,J.
Hon'ble Rajesh Singh Chauhan,J.
In pursuance of order dated 10.10.2018, the Sub-Divisional Magistrate, Bangarmau, District-Unnao is present before this Court.
Learned Standing Counsel has informed that the documents as well as the Pen Drive containing the Video recording and the photographs of the election process have already been submitted in the Registry of this Court.
Due to paucity of time, it is not possible to view the Pen Drive today.
List this case on 31.10.2018 as fresh.
The Sub-Divisional Magistrate, Bangarmau, District-Unnao, who is present before the Court today, is exempted from personal appearance. However, some responsible officer may be present on his behalf on the next date fixed.
Order Date :- 24.10.2018
Suresh/
[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]
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