State Of ... vs Alok Kumar Tiwari
2018 Latest Caselaw 3289 ALL

Citation : 2018 Latest Caselaw 3289 ALL
Judgement Date : 24 October, 2018

Allahabad High Court

State Of ... vs Alok Kumar Tiwari on 24 October, 2018

Bench: Shabihul Hasnain, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- SPECIAL APPEAL DEFECTIVE No. - 549 of 2018
 
Appellant :- State Of U.P.Throu.Prin.Secy.Home Deptt.Lko.And Ors.
 
Respondent :- Alok Kumar Tiwari
 
Counsel for Appellant :- C.S.C.
 
Counsel for Respondent :- Virendra Singh
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

List in the next week as fresh.

Order Date :- 24.10.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

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